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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(3)(i) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(i)in the case of the balance sheet of the state of society's affairs as at the end of the financial year or any other subsequent date up to which the accounts are made up and examined by him; and