Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(12) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978 (12)'protected monument' means an ancient monument which is declared to be a protected monument by or under this Act.
