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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(9) in Companies (Registered Valuers and Valuation) Rules, 2017

(9)Any person aggrieved by an order of the authorised officer under sub-rule (5) may prefer an appeal before the authority.Explanation. - For the purposes of this rule, the authorised officer shall be an officer as may be specified by the authority.