(1)All candidates selected for direct appointment will be on probation for two years. They will count against the sanctioned strength of Deputy Superintendents as at present fixed in the Schedule attached here into. During the first six months they will be under training on pay of Rs. 150 per mensem without free quarters and will at the end of that period undergo a departmental examination. If successful they will, during the second six months of probation, work as Assistant Superintendents at a pay of Rs. 155 per mensem plus free quarters, and at the end of this period will undergo a further examination. If found fit to continue on probation at the end of the first year, they will be appointed Deputy Superintendents of Jails at a pay of Rs. 200 per mensem for one year with free quarters, or an allowance of Rs. 40 per mensem in lieu thereof; and if found satisfactory at the end of that period they will be confirmed in the department.