Section 58(2)(a) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 58(2)(a) in The Energy Conservation Act, 2001

(a)the times and places of the meetings of the Governing Council and the procedure to be followed at such meetings under sub-section (1) of section 5;

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Union of India - Subsection

Section 58(2)(a) in The Energy Conservation Act, 2001