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Bombay Presidency - Section

Section 5 in The Bombay Weights and Measures Act, 1932

5. Primary standards.

- For the purpose of verifying the secondary standards, such standard weights and measures as Government may direct shall be prepared [* * *] [The words 'at the Mint' were omitted by Bombay 9 of 1935, Section 2(1).] by the Mint Master [or by such other person as may be approved by Government] [These words were inserted by the Adaptation of Indian Laws Order in Council.]. They shall be made of such material, weight, length, form and specifications and in such manner as may be determined by Government by notification in the [Official Gazette] [The words 'Official Gazette' were substituted for the words 'Bombay Government Gazette' by the Adaptation of Indian Order in Council.]. They shall be stamped with the stamp of the Mint [or in such other manner as Government may approve] [These words were inserted by Bombay 9 of 1935, Section 2(2).]. The standard weights and measures so prepared and stamped shall be called primary standards.