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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2)(b) in The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya, Act, 1909

(b)for the appointment of committees of the Board, and the powers of expenditure and control which may be delegated to such committees;