Himachal Pradesh High Court
The State Of H.P. And Another vs . Neema Devi on 23 March, 2022
Bench: Sabina, Satyen Vaidya
The State of H.P. and another vs. Neema Devi .
CWP No.1640 of 2022 23.03.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners/State.
Let notice be issued to the respondent for 13.7.2022, on taking steps within a week.
r ( Sabina )
Judge
( Satyen Vaidya )
March 23, 2022 (KS) Judge
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