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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in Investor Education and Protection Fund Authority (Form and Time of Preparation of Annual Report) Rules, 2018

(c)"Authority" means the Investor Education and Protection Fund Authority constituted under sub-section (5) of section 125 of the Act;