Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jharkhand - Subsection Section 6(2) in Bihar Documents Writers' Licensing Rules, 1968 (2)The test shall consist of an examination in the stamp and registration laws so far as they bear on the subject of conveyancing and in the drafting of document.
