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State of Rajasthan - Section

Section 29 in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

29. Act to over ride other Laws.

- Save as otherwise provided under this Act, the provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other Rajasthan law for the time being in force or any custom or usage or instrument having effect by virtue of any such law.