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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1)(a) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(a)violates the conditions of registration and license under this Act, he shall be liable for imprisonment which may extend to three years; or