Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of Bihar - Subsection

Section 227(2)(i) in The Bihar Motor Vehicles Rules, 1992

(i)If the amount at which the claim is valued does not exceed ten thousand-Rs. 750/-.