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State of Odisha - Section

Section 5 in The Orissa State Lottery Rules, 1983

5. Number and amount of prizes and eligibility therefor.

(1)The number and amount of prizes for each draw shall be determined and indicated on the reverse of each ticket issued for sale.
(2)All prizes are guaranteed by Government.
(3)[ A ticket can win only one prize and that is the highest prize drawn against it.] [Substituted vide Notification No. 2093/13.1.1984.]