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[Cites 0, Cited by 0] [Section 35CCA(1)] [Section 35CCA] [Entire Act]

Union of India - Subsection

Section 35CCA(1)(c) in The Income Tax Act, 1961

(c)[ to a rural development fund set up and notified by the Central Government in this ] [Substituted by Act 21 of 1979, Section 5, for sub-Section (1) (w.e.f. 1.6.1979).][behalf; or] [ Substituted by Act 22 of 1995, Section 9, for " behalf" (w.e.f. 1.4.1996).]