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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(3)On receipt of the recommendation of the Board, with the resolution referred to under sub-rule (2), the Assistant Director shall satisfy himself about the eligibility of the member for admission into the scheme as per the conditions stipulated in Rule 7 and pass orders within 2 (two) months from the date of receipt of such application, admitting the member to the scheme. Such order shall be communicated to the society and the member under intimation to the Authorised Officer.