Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73D(1)] [Section 73D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73D(1)(viii) in The M.P. Vanijyik Kar Niyam, 1995

(viii)Consignor's invoice No. and date,