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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Telangana - Subsection

Section 45(2)(e) in Telangana Weights and Measures (Enforcement) Act, 1958

(e)the number of weighing and measuring instruments to be kept; the manner in which they may be verified and stamped and necessary particulars regarding the same;