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State of Assam - Section

Section 9 in The Assam Cattle Diseases Act, 1948

9. Report of contagious disease.

- Every owner or person in charge or having control of an animal, and every veterinary practitioner attending any animal in the course of his veterinary practice or otherwise, who has reason to believe that such animal is infective, shall forthwith report and any other person who has reason to believe that an animal is infective may report the fact to the veterinary officer within the area of which such animal is for the time being kept.