Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 83 in Bihar Education Code, 1961 83. Minimum number of days on tour. - The Sub-divisional Education Officer is required to be on tour outside his headquarters for not less than 150 days with at least 90 night halts in each financial year.
