Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37B] [Entire Act] State of Rajasthan - Subsection Section 37B(3) in The University of Rajputana (Second Amendment) Act, 1950 (3)Before taking the application into consideration the Syndicate may call for any further information which it may deem necessary.
