Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 16 in The Aircraft Act, 1934 16. Power to apply customs procedure .- [Repealed by the Customs Act, 1962 (52 of 1962), section 160 and Schedule (w.e.f.1-2-1963).]
