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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(2)(a) in Punjab Transparency in Public Procurement Act, 2019

(a)the procuring entity shall invite bids to the reverse auction by causing an invitation to be published in accordance with sub-section (5) of section 28 or issued in accordance with sub-section (2) of section 29, as the case may be; and