Bombay High Court
Akar Laminators Ltd And Ors vs Crystal Software Solutions Ltd on 7 December, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-212
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 458 OF 2009
Akar Laminators Ltd And Ors ....PETITIONER
V/S
Crystal Software Solutions Ltd ....RESPONDENT
WITH CR. WRIT PETITION NO. 460 OF 2009 Akar Laminators Ltd And Ors. ....PETITIONER V/S Crystal Software Solutions Ltd ....RESPONDENT WITH CR. WRIT PETITION NO. 461 OF 2009 Mr. Vinod Tarachand Sheth And 3 Ors ....PETITIONER V/S Crystal Software Solutions Ltd. ....RESPONDENT WITH CR. WRIT PETITION NO. 462 OF 2009 Mr. Vinod Tarachand Sheth And Ors. ....PETITIONER V/S Crystal Software Solutions Ltd. ....RESPONDENT None Present for Petitioner Mr.Arfan Sait APP for State/Respondent Page 1/2 ::: Uploaded on - 07/12/2023 ::: Downloaded on - 08/12/2023 14:43:10 ::: CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 7th December, 2023 P.C. :
S. O. to 08/01/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 07/12/2023 ::: Downloaded on - 08/12/2023 14:43:10 :::