Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Tamilnadu - Subsection Section 105(3) in Tamil Nadu Maritime Board Act, 1995 (3)Such officer of the Board as the Government may appoint in this behalf shall act as Secretary to the Consultative Committee.
