Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 14 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960 14. The pension payable under Regulation 12 shall not be commuted but the pension under Regulation 13 may be commuted.
