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Himachal Pradesh High Court

Ankush Kango vs . Satish Kumar And Another on 14 September, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Ankush Kango Vs. Satish Kumar and another Cr. Revision No. 476 of 2022 14.09.2022 Present: Mr. Kush Sharma, Advocate, for the .

petitioner/applicant.

Cr. Revision No. 476 of 2022 & Cr. MP No. 2804 of 2022 Issue notice to the respondents, returnable for 1st November, 2022. Steps for service be taken within one week. List on 1st September, 2022.

r The petitioner is at liberty to make a mention before this Court for suspension of sentence after deposition of 50% of the cheque amount, which shall include the amount, if any, already deposited before the learned Trial Court.

(Ajay Mohan Goel) Judge September 14, 2022 (bhupender) ::: Downloaded on - 14/09/2022 20:12:35 :::CIS