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State of Rajasthan - Section

Section 39 in The Rajasthan Agricultural Produce Markets Rules, 1963

39. Copy of proceedings of meeting.

- A copy of the proceedings of every general meeting of the market committee shall be forwarded to the Collector and to the [Director and the Secretary of the Board or any other person authorised by them] [Substituted by Notification No. F. 10(191 )/Agriculture/Group II-B/74, dated 13.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 16.6.1980, p. 93, dated 13.6.1980.] in this behalf.