Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(3) in The Gujarat Professional Civil Engineers Act, 2006

(3)The power to make rules conferred by this section shall be subject to the condition of the rules being made after previous publication.