Calcutta High Court
Ratan Lal Nahata vs Sm.Nandita Bose on 4 December, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee, Debangsu Basak
ORDER SHEET
APOT 681/1998
CS 755/1985
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
RATAN LAL NAHATA
Versus
SM.NANDITA BOSE
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ.
The Hon'ble JUSTICE DEBANGSU BASAK Date : 4th December, 2013.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK, J.) dg/