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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(t) in Sri Sathya Sai University for Human Excellence Act, 2018

(t)"Study Centre" means a centre within the state established and maintained by the University for the purpose of advising, counseling or for rendering any other assistance required by the students in the context of the education;