Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Uttar Pradesh - Subsection Section 30(3) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976 (3)Any matter not covered in these rules, shall be governed by such directions as may be issued by the Authority with the approval of the Registrar.
