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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(3)The State Government shall recognise children's homes or State run Government homes for orphans, as adoption agencies both for scrutiny and placement of such children for in-country adoption.