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State of Bihar - Section

Section 179 in Bihar Board's Miscellaneous Rules, 1958

179. Officers are attached to their respective offices.

- Ministerial officers are attached to their respective offices, and heads of offices are forbidden to carry them about with them when they are transferred to other districts. The transfer by officers of one department, of ministerial officers in the employ of other departments, without the concurrence of their immediate superiors is forbidden.