Bombay High Court
Mr. Sagir Ahmed Tufail Ahmed Khan vs Mrs. Razia Begum Wd/O Tufail Ahmed Khan on 21 August, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
Board Sr.No.:-48
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 787 OF 2014
Mr. Sagir Ahmed Tufail Ahmed Khan ....APPELLANT
V/S
Mrs. Razia Begum Wd/o Tufail Ahmed Khan ....RESPONDENT
Mr. Hasan Sayed i/b Mr. R.A. Shaikh for the Appellant Mr. Y. E. Moman for Respondent No.1. Mr. Y. E. Moman a/w Ms. Manisha Gawde for Res No. 2 & 3 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 21st August, 2023 P.C. :
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