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Bombay High Court

Mr. Sagir Ahmed Tufail Ahmed Khan vs Mrs. Razia Begum Wd/O Tufail Ahmed Khan on 21 August, 2023

Author: Nitin Jamdar

Bench: Nitin Jamdar

                                                                               Board Sr.No.:-48

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 787 OF 2014

 Mr. Sagir Ahmed Tufail Ahmed Khan          ....APPELLANT
             V/S
 Mrs. Razia Begum Wd/o Tufail Ahmed Khan ....RESPONDENT

Mr. Hasan Sayed i/b Mr. R.A. Shaikh for the Appellant Mr. Y. E. Moman for Respondent No.1. Mr. Y. E. Moman a/w Ms. Manisha Gawde for Res No. 2 & 3 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 21st August, 2023 P.C. :

Stand over to 24/08/2023 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:16:49 :::