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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(a) in The Rajasthan Mining Settlement Act, 1956

(a)regulate elections under sub-section (1) of section 5 and sub-section, (2) of section 6, and prescribe the tenure of office of members of the Board: