Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(2)(a) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971 (a)in a case falling under clause (1), shall not, without the previous sanction of the Government, be filled; or