Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Goshala Rules, 1985 10. Fixation of area of Goshalas. - The Director while assigning the local area to the Goshala under Sub-section (1) of Section 9 shall send a notice to the trustee of the Goshala and the Registrar and shall publish the said notice in a local newspaper.
