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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(a) in Rajasthan State Bus Terminal Development Authority Act, 2015

(a)the salary, allowances and other terms and conditions of service of the non-official members of the Authority under sub-section (2) of section 6;