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[Cites 0, Cited by 0] [Section 52W] [Entire Act]

Union of India - Subsection

Section 52W(2) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(2)The designated medical practitioner or the over-all in charge shall maintain proper record of such issue and also of the unused essential narcotic drugs received from such personnel after completion of visit to the patient.