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[Cites 0, Cited by 0] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(4) in Bharatiya Sakshya Adhiniyam, 2023

(4)Leading questions may be asked in cross-examination.[Similar to Section 141 from Old IEA-Also Refer][Similar to Section 143 from Old IEA-Also Refer]