Allahabad High Court
Shyam @ Sambhal vs State Of U.P. on 5 March, 2020
Author: B. Amit Sthalekar
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Reserved Court No. - 45 Case :- CRIMINAL APPEAL No. - 6021 of 2003 Appellant :- Shyam @ Sambhal Respondent :- State of U.P. Counsel for Appellant :- B.K. Tripathi,Ashok Kumar Mishra,Krishna Kant Tiwari Counsel for Respondent :- Govt. Advocate,Rajendra Rai Hon'ble B. Amit Sthalekar,J.
Hon'ble J.J. Munir,J.
Allowed.
For orders, see our judgment of date, passed in Criminal Appeal no.293 of 2004 (Dhan Singh and others vs. State of U.P.).
Order Date :- 5.3.2020 Anoop