Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 76] [Entire Act] State of Odisha - Subsection Section 76(3) in The Orissa Hindu Religious Endowments Act, 1951 (3)The power to make rules under this section shall be subject to the condition of previous publication.
