Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 92 in The Semiconductor Integrated Circuits Layout-Design Act, 2000

92. Government to be bound.—

The provisions of this Act shall be binding on the Government.