Section 12(4) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936
(4)[Notification No (35)-B-5-13-95-CT-V-dated 29th April 1999.] [Published in Rajpartra (Asadharan) dated 29-4-1999 at page 689.] - In exercise of the powers conferred by sub-section (2) of Section 1 of the Madhya Pradesh Entertainment Duty and Advertisements Tax (Amendment) Act, 1999 (No. 6 of 1999), the State Government hereby appoints the 1st May, 1999, as the date on which the said Act shall come into force.Section 2
