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Kerala High Court

Asianent Sattellite Communications ... vs Kannur Municipality on 22 October, 2008

Author: Kurian Joseph

Bench: Kurian Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 10048 of 2005(U)


1. ASIANENT SATTELLITE COMMUNICATIONS LTD.,
                      ...  Petitioner

                        Vs



1. KANNUR MUNICIPALITY, REPRESENTED BY
                       ...       Respondent

2. THE SECRETARY, KANNUR MUNICIPALITY,

                For Petitioner  :SRI.P.R.VENKETSH

                For Respondent  : No Appearance

The Hon'ble MR. Justice KURIAN JOSEPH

 Dated :22/10/2008

 O R D E R
                       KURIAN JOSEPH, J.
             -----------------------------------------
                  W.P(C) No. 10048 of 2005
             -----------------------------------------
          Dated this the 22nd day of October, 2008

                             JUDGMENT

In the matter of drawing of cable TV lines in case the petitioner has still any grievance left, the petitioner may approach the first respondent.

The writ petition is disposed of as above.

(KURIAN JOSEPH, JUDGE) ahg.

KURIAN JOSEPH, J.

----------------------------------- W.P(C).No.10048 of 2005

-----------------------------------

JUDGMENT 22nd October, 2008