Kerala High Court
Asianent Sattellite Communications ... vs Kannur Municipality on 22 October, 2008
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 10048 of 2005(U)
1. ASIANENT SATTELLITE COMMUNICATIONS LTD.,
... Petitioner
Vs
1. KANNUR MUNICIPALITY, REPRESENTED BY
... Respondent
2. THE SECRETARY, KANNUR MUNICIPALITY,
For Petitioner :SRI.P.R.VENKETSH
For Respondent : No Appearance
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :22/10/2008
O R D E R
KURIAN JOSEPH, J.
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W.P(C) No. 10048 of 2005
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Dated this the 22nd day of October, 2008
JUDGMENT
In the matter of drawing of cable TV lines in case the petitioner has still any grievance left, the petitioner may approach the first respondent.
The writ petition is disposed of as above.
(KURIAN JOSEPH, JUDGE) ahg.
KURIAN JOSEPH, J.
----------------------------------- W.P(C).No.10048 of 2005
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JUDGMENT 22nd October, 2008