Section 12 in The Baba Farid University of Health Sciences Act, 1998
12. Officers of the University.
- The following shall be the officers of the University, namely :-(i)The Vice-Chancellor;(ii)The Pro Vice-Chancellor;(iii)The Deans;(iv)The Registrar;(v)Controller of Examinations;(vi)The Finance Officer; and(vii)Such other officers of the University, as may be declared by the University, by the statutes to be the officers of the University.
