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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(2)A person, who has become a member of the Executive Council by reason of the office or appointment, he holds, his membership shall be terminated, when he ceases to hold that office or appointment