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[Cites 0, Cited by 0] [Section 41(8)] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(8)(a) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(a)any return, statement, estimates, statistics or other information relating to any matter or subject falling within the purview of the committee;