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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(4) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(4)The members of Gram Raksha Samities shall also be issued the muskets of 410 bore available in Police armory for a limited period as per requirement. Cartridges for these muskets would be made available from out of the existing stocks in Police Armory.